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Bengal Presidency - Section

Section 1023 in Police Regulations, Bengal , 1943

1023. Padlocks.

(a)All indents for locks of local manufacture which must comprise annual demands, as far as possible, should be sent direct to the Chief Controller of Stores, Indian Stores Department, Hardware Branch, Delhi, for compliance. Casual demands will also be supplied in cases of real urgency.
(b)The procedure for the purchase of locks laid down in rule 8, Appendix 3 of the Bengal Financial Rules, shall be followed.