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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(vi) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(vi)If necessary, separate hostel for boys and girls shall be provided. In addition, some residential quarters for faculty must be provided.