Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(2) in Kamdhenu University Act, 2009

(2)Subject to such terms and conditions as may be determined by the Board, the Finance and Accounts Officer shall hold office for a period of five years or until he attains the age of superannuation fixed for State Government employee, whichever is earlier.