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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(b)to arrange for the preparation of the schedule of development charges and various categories of fee and place it before the Executive Committee for further action;