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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(1)(g) in Rajasthan Transparency in Public Procurement Rules, 2013

(g)Whether proof of payment of processing fee or user charges, if any, bid security or the instrument of bid security or bid securing declaration given;