Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Odisha - Subsection Section 55(3) in Orissa Zilla Parishad Election Rules, 1994 (3)The procedure outlined for the conduct of election to the office of the President under the foregoing rules shall mutatis mutandis be applicable to the election of the Vice-President.
