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State of Haryana - Section

Section 56 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

56. Extension of transportation time - Section 10(1)(a).

- The Excise and Taxation Officer of any district through which a consignment of opium may be passing under cover of a transport pass in Form No. 16, may on due cause being shown by the consignor, consignee or person in charge of the consignment, extend the period for which such transport pass is to remain in force. Every extension of time so granted shall be endorsed upon the pass by the Excise and Taxation Officer granting it, and every such endorsement shall be dated and signed by him.