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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(8)(iv) in Andhra Pradesh Panchayat Raj Act, 1994

(iv)any newspaper in which any advertisement relating to the affairs of any of the aforesaid Gram Panchayat is Inserted.