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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Andhra Pradesh - Subsection

Section 78(2)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)fails or refuses to produce his identity card as required by sub- rule (3) of Rule 75 he shall not be allowed to vote.