Section 78(2) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005
(2)If any elector,(a)refuse to allow his left forefinger to be inspected or marked in accordance with sub-rule (1) or has already such a mark on his left forefinger or does any act with a view to removing the ink mark, or(b)fails or refuses to produce his identity card as required by sub- rule (3) of Rule 75 he shall not be allowed to vote.
