Section 161(1)(a) in The Coal Mines Regulations, 2017

[Cites 0, Cited by 0] [Section 161(1)] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(1)(a) in The Coal Mines Regulations, 2017

(a)shall be installed, located and worked in such a manner that-

(i)a sufficient quantity of air shall, at all times, reach it so as to ensure that it does not recirculate air; and

(ii)there is no risk of air, which it circulates, being contaminated by any substantial quantity of inflammable or noxious gases or dust;