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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1)(f) in Securities Contracts (Regulation) Rules, 1957

(f)Certified copies of agreements or other documents relating to arrangements with or between :-
(i)vendors and/or promoters,
(ii)underwriters and sub-underwriters,
(iii)brokers and sub-brokers.