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[Cites 0, Cited by 0] [Section 24(24)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(24)(d) in New Okhla Industrial Development Area Building Regulations, 2010

(d)Rockery, well and well structures, water pool, swimming pool (if uncovered), uncovered platform around tree, tank, fountain, bench, chabutra with open top and unenclosed by side walls, compound wall, gate, slide swing, culverts on drains.