Section 5(2)(c) in New Town Kolkata Planning Area (Building) Rules, 2014

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State of West Bengal - Subsection

Section 5(2)(c) in New Town Kolkata Planning Area (Building) Rules, 2014

(c)Buildings other than Residential use, Educational use and Institutional use :

(i)Rs. 400/- per Sq.M. if FAR is up to 1.50;

(ii)Rs. 600/- per Sq.M. for FAR above 1.50 and up to allowable limit for the total FAR availed.