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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2) in New Town Kolkata Planning Area (Building) Rules, 2014

(2)Fees payable for per Square Meter (Sq.M.) of covered area:-
(a)Residential use:
(i) Plots measuring up to330Sq.M.; Rs. 100/-per Sq.M. for FAR above 1.50 and up toallowable limit.
(ii) Plots measuring above330Sq.M. and up to4000Sq.M.; (a)Rs. 125/-perSq.M. if FAR is up to 1.50;(b)Rs. 175/-per Sq.M. for FAR above 1.50 andup to allowable limit.
(iii) Plots measuring above4000Sq.M.; (a)Rs. 200/-perSq.M. if FAR is up to 1.50;(b)Rs. 300/-per Sq.M. for FAR above 1.50 andup to allowable limit.
(b)Educational use or Institutional use :
(i)Educational Building - Rs. 150/- per Sq.M.;
(ii)Institutional Building other than Educational - Rs. 250/- per Sq.M.;
(c)Buildings other than Residential use, Educational use and Institutional use :
(i)Rs. 400/- per Sq.M. if FAR is up to 1.50;
(ii)Rs. 600/- per Sq.M. for FAR above 1.50 and up to allowable limit for the total FAR availed.