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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Orissa Grama Rakshi Rules, 1969

(2)[ He shall promptly report to the police-station the out-break of epidemics like Cholera, Small-pox, cattle disease within his Beat.] [Sub-rule (2) deleted and Sub-rule (3) re-numbered as (2) vide Orissa Gazette Part III-A/18.10.1974.]