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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(1) in Arunachal Pradesh State Higher Education Council Act, 2019

(1)The academic functions are those areas in which the major activities of the Arunachal Pradesh State Higher Education Council transpire, specifically, instruction and research, as well as various supporting activities. ·