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Bombay High Court

M/S Nahalchand Laloochand Pvt Ltd. ... vs Shivajirao S Shinde For Self And ... on 19 December, 2022

Author: Madhav

Bench: Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 715 OF 2022

 M/s Nahalchand Laloochand Pvt Ltd. Mumbai- ....APPELLANT
 400004
              V/S
 Shivajirao S Shinde For Self And Constituted ....RESPONDENT

Attorney Of Mrs Maheshwari S. Shinde And Ors WITH INTERIM APPLICATION NO. 19818 OF 2022 In Second Appeal 715 OF 2022 M/s Nahalchand Laloochand Pvt Ltd. Mumbai- ....PETITIONER 400004 V/S Shivajirao S Shinde For Self And Constituted ....RESPONDENT Attorney Of Mrs Maheshwari S. Shinde And Ors Mr. Rajesh N. Kachare for Appellant. Mr. Prashant Rane for Respondent.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 19th December, 2022 P.C. :

S. O. to 17/01/2023 .
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