Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(10)(iii) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018 (iii)period within which the conditions, if any, stipulated for regularisation is to be complied with;