Himachal Pradesh High Court
Satya Nand And Others vs . State Of H.P. & Ors. And Connected ... on 4 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Satya Nand and others Vs. State of H.P. & Ors. and connected matters.
CWP No. 3346 of 2020 a/w
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CWP Nos. 3361 & 3024 of 2020 and 295 of 2023 04.07.2023 Present: Mr. Mr. Onkar Jairath, Sr. Advocate with Mr. Shubham Sood, Advocate, for the petitioners in CWP No. 3346 and 3361 of 2020.
Mr. Kush Sharma, Advocate, for the petitioners in CWP No. 3024 of 2020 and CWP No. 295 of 2023.
Mr. Rupinder Singh Thakur, Y.P.S.Dhaulta and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.
List the matters on 07.07.2023 to enable learned Additional Advocate General to have instructions in light of Annexure P-11 in CWP No. 3346 of 2020 and Annexures P-8 and P-9 in CWP No. 295 of 2023.
Jyotsna Rewal Dua Judge July 4, 2023 (R.Atal) ::: Downloaded on - 04/07/2023 20:45:17 :::CIS