Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Central Provinces And Berar - Subsection Section 1(2) in Central Provinces and Berar Highway Act, 1936 (2)It shall extend to the whole of [Vidarbha region of the State of Maharashtra] [Substituted by A. O., 1956 and 1960.].
