Madhya Pradesh High Court
Amit Hada vs The State Of Madhya Pradesh on 15 July, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 MCRC-23815-2021 The High Court Of Madhya Pradesh MCRC-28135-2021 (MADHU @ MEHRAJBEE Vs THE STATE OF MADHYA PRADESH) MCRC/23815/2021, MCRC/31927/2021 3 Indore, Dated : 15-07-2021 Heard through Video Conferencing. Parties through their counsel. As jointly agreed by learned counsel for the parties, list the matter in the next week.
The defects pointed out by the Registry, if any, be cured before the next date of hearing.
(SUJOY PAUL)
JUDGE
amit
Signature Not Verified
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SAN AMIT KUMAR
Date: 2021.07.15
17:21:01 IST