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[Cites 0, Cited by 0] [Section 124(8)] [Section 124] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 124(8)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iii)In case, immediate replacement is required, as in the case of an unserviceable weapon, or when the stock of a particular component is exhausted, a special indent may be submitted through the same channel at any time.