Bombay High Court
Advait Chandrashekhar Datar And Ors vs The State Of Maharashtra And Anr on 4 January, 2019
Bench: B.P. Dharmadhikari, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPLICATION NO. 601 OF 2017
In
CRIMINAL APPLN. U/S 482 1019 OF 2015
Advait Chandrashekhar Datar And Ors ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
WITH CR. APPLICATION IN APPLICATION NO. 604 OF 2017 In CRIMINAL APPLN. U/S 482 1020 OF 2015 Advait Chandrashekhar Datar And Ors ....Applicant V/S The State Of Maharashtra And Ors ....Respondent Sushil Nimbkar For Applicant Adv. Rahul S. Kadam for R.No. 1 & 2 CORAM : B.P. DHARMADHIKARI & REVATI MOHITE DERE, JJ DATE : 4th January, 2019 P.C. :
At the request of learned advocate for the respondent, to be heard along with Civil C.P. No. 464 of 2018 in Criminal W.P. 3590 of 2017.
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