Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(iii) in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970

(iii)If the pay of a member of the service in the existing pay scale exceeds Rs. 400/- his initial pay in the revised pay scale shall be fixed at a stage corresponding to his pay in the existing pay scale, and in case there is no equal stage in the revised pay scale, the initial pay shall be fixed at a stage next above his pay in the existing pay scale;