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State of Rajasthan - Section

Section 5 in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970

5. Fixation of initial pay.

- The initial pay of a member of the service who exercises his option or is deemed to have exercised his option for the revised pay scale under Rule 4 shall be fixed with effect from 1-4-1960 or any other future date, as the case may be, in the following manner:-
(i)If the pay of the member of the service in the existing pay scale is less than the minimum pay of the revised pay scale, his initial pay shall be fixed at the minimum of the revised pay scale;
(ii)If the pay of a member of the service in the existing pay scale shall Rs. 400/- or below, his initial pay in the revised pay scale shall be fixed at a stage next above his pay in the existing pay scale;
(iii)If the pay of a member of the service in the existing pay scale exceeds Rs. 400/- his initial pay in the revised pay scale shall be fixed at a stage corresponding to his pay in the existing pay scale, and in case there is no equal stage in the revised pay scale, the initial pay shall be fixed at a stage next above his pay in the existing pay scale;
(iv)Where the fixation of initial pay in the revised play scale carries the initial pay beyond the stage of efficiency bar in the revised pay scale, such efficiency bar shall be deemed to have been crossed.