Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(6) in Orissa Pani Panchayat Rules, 2003

(6)If a vacancy occurs in the Executive Committee of the Project Committee due to any reason, Government in Department of Water Resources shall nominate one of the members of the General Body of the Project Committee to become a member of the Executive Committee of the Committee.