Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] State of West Bengal - Subsection Section 18A(a) in The Hooghly River Bridge Act, 1969 (a)to appoint such other officers and employees whose maximum monthly salary is less than rupees one thousand;
