18A. [ Delegation. [Section 18A inserted by W.B. Act 26 of 1980.]
- Subject to the provisions of this Act, the Commissioners may, by order in writing, authorise one or more of such officers drawing a monthly salary of not less than rupees one thousand as may be specified in the order -(a)to appoint such other officers and employees whose maximum monthly salary is less than rupees one thousand;(b)to incur such expenditure for carrying out the purposes of this Act on such conditions as may be determined by regulations.]
