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[Cites 0, Cited by 0] [Section 291] [Entire Act]

Greater Bengaluru City Corporation -

Section 291(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Ward Committee shall devise collection of wastes from slums andsquatter areas or other localities including hotels, restaurants, office complexesand commercial areas;