Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Securities And Exchange Board Of India - Subsection Section 30(3) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (3)Oversight committees, comprising of:(a)Standing committee on technology;(b)Advisory committee;(c)Regulatory oversight committee; and(d)Risk management committee.
