Madhya Pradesh High Court
The State Of Madhya Pradesh vs Badri Prasad Khoti on 28 March, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 148 of 2021 (THE STATE OF MADHYA PRADESH AND OTHERS Vs BADRI PRASAD KHOTI) Dated : 28-03-2022 List along with R.P. No. 1014/2020.
(SANJAY DWIVEDI) JUDGE rao Signature Not Verified SAN Digitally signed by SATYA SAI RAO Date: 2022.03.29 11:27:57 IST