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State of Uttar Pradesh - Section

Section 59 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

59. Delegation by Adhyaksha [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f 20.08.2007).] and the Mukhya Adhikari.

(1)The Adhyaksha of a Zila Panchayat may, by general or special order, empower the [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).] or the Mukhya Adhikari to exercise or perform under his general guidance, any one or more of his powers, duties or functions except those specified in clauses (a) and (b) of Section 58.
(2)An order by the Adhyaksha under sub-section (1) may prescribe any condition, and impose any restriction, in respect of the exercise of any power and the performance of any duty or of any function.