Himachal Pradesh High Court
Distt. Una Cbse Affiliated School ... vs . State Of H.P. & Ors. on 18 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Distt. Una CBSE Affiliated School Association vs. State of H.P. & ors.
CWP NO. 524 of 2021 18.07.2022 Present: Mr. Atharv, Sharma, Advocate, for the .
petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General for the respondents-State.
Mr. Ajay Vaidya, learned Senior Additional Advocate General prays for and is granted three weeks' further time to file compliance affidavit.
r List on 8th August, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 18th July, 2022 (himani/raman) ::: Downloaded on - 18/07/2022 20:06:18 :::CIS