Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Andhra Pradesh - Subsection Section 34(a) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012 (a)Enter at all reasonable hours in any premises / place where workers in the Organized / Unorganized Sector are engaged.
