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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2)(c) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(c)he shall inspect all protective homes whether established or licensed by the Government, at least once a year and submit his inspection reports tO the Government;