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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(2)Among other duties assigned to him to the Government from time to time, the following duties shall appertain to the Chief Inspector:-
(a)he shall superintendent and control in working of these rules;
(b)he shall have general control over the staff in all protective homes in the State;
(c)he shall inspect all protective homes whether established or licensed by the Government, at least once a year and submit his inspection reports tO the Government;
(d)he shall generally work under the control and direction to the Director and submit all his reports through the latter to the Government.