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[Cites 1, Cited by 16]

Himachal Pradesh High Court

Tej Singh vs . Hrtc And Ors. on 10 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Tej Singh Vs. HRTC and ors.

CWP No.1029 of 2023 .

10.3.2023 Present: Mr. S.P. Chatterji, Advocate for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

Notice. Mr. Vikas Rajput, Advocate appears and waives service of notice on behalf of the respondents.

Reply/instructions be filed/obtained well before the next date of hearing.

List on 24.3.2023.

CMP No.2107 of 2023 Notice in the aforesaid terms. In the meanwhile, the implementation and execution of order dated 1.2.2023 (Annexure P­1) is ordered to be stayed.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.3.2023 (mamta) ::: Downloaded on - 13/03/2023 20:41:20 :::CIS