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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Tej Singh vs . Hrtc & Ors on 9 September, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Tej Singh vs. HRTC & Ors CMP-T No. 846 of 2022 in .

CWPOA No. 2621 of 2020 09.09.2022 Present: Mr. Mohan Sharma, Advocate, for the petitioner.

Mr. B.N. Sharma, Advocate, for respondents No. 1 to 4/HRTC.

CMP-T No. 846 of 2022 For the reasons stated in the application, the application for early hearing is allowed. The application stands disposed of.

CWPOA No. 2621 of 2020 List for hearing in the month of December, 2022.

(Chander Bhusan Barowalia) Judge 9th September, 2022 (himani) ::: Downloaded on - 09/09/2022 20:08:11 :::CIS