Section 34 in Himachal Pradesh Co-Operative Societies Rules, 1971
34. Regulations to be framed by Managing Committee.
- The managing committee shall, subject to the approval of the Registrar make regulations to provide for all matters relating to the election of delegates and in particular for-(a)[ the manner of nomination, election and removal of delegates;] [Amended vide notification No.Coop. A(3)-1/99-Vol.-I dated 25-7-2006 published in Rajpatra dated 27-7-06.](b)the total number of delegates to be elected and the number of delegates to be elected from each area or section in accordance with sub-rule (2) of Rule 33.
