Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Himachal Pradesh - Subsection Section 34(b) in Himachal Pradesh Co-Operative Societies Rules, 1971 (b)the total number of delegates to be elected and the number of delegates to be elected from each area or section in accordance with sub-rule (2) of Rule 33.
