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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Jharkhand - Subsection

Section 133(b) in The Jharkhand Agricultural Produce Markets Rules, 2000

(b)The sitting allowance of the members for attending each meeting of the Market committee or Sub-committee, shall be Rs. 125 (one hundred and twenty five).]
(ii)[ For Journey undertaken by the member including the Chairman and the Vice-Chairman deputed by the Market Committee they shall get travelling and daily allowance at such rate as applicable to class-l officer of the Jharkhand Government or as fixed by the Board for its officers. [Added by G.S.R. 12A dated 26.9.1993.]