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State of Jharkhand - Section

Section 133 in The Jharkhand Agricultural Produce Markets Rules, 2000

133. Allowance of Members of Market Committee.

- (i) The Chairman and other members of Market Committee shall be drawing allowance at the rate of Rs. 30 (Thirty) only for attending each meeting of the Market Committee or Subcommittee.
(a)[ The sitting allowance of the Chairman for attending each meeting of the Market committee or its Sub-Committee, shall be Rs. 150 (one hundred and fifty). [Added by G.S.R. 12A dated 26.9.1993.]
(b)The sitting allowance of the members for attending each meeting of the Market committee or Sub-committee, shall be Rs. 125 (one hundred and twenty five).]
(ii)[ For Journey undertaken by the member including the Chairman and the Vice-Chairman deputed by the Market Committee they shall get travelling and daily allowance at such rate as applicable to class-l officer of the Jharkhand Government or as fixed by the Board for its officers. [Added by G.S.R. 12A dated 26.9.1993.]
The Secretary shall get such allowances from the Board at the rate he is entitled.Explanation. - In case of Journey to be undertaken out-side the district, the approval of the Managing Director of the Board or any officer authorised by him shall be obtained, except in the case of Secretary.
(iii)The Managing Director of the Board may allow the Secretary to receive a fixed monthly conveyance allowance from the Market Committee for local Journey within 8 Kms of his headquarter.
(iv)If in the opinion of the Board the financial position of a Market Committee does not warrant the payment of allowance according to the scale fixed the Managing Director of the Board, may fix such scale of allowances in the case of such Market committee as he thinks fit and proper.]