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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Karnataka - Subsection

Section 32(2)(iii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(iii)two senior most Deans of the Faculties by rotation for a period of one year as recommended by the Vice-Chancellor;