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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)All materials and workmanship shall be of good quality conforming generally to accepted standards of A.P.W.D and Indians Standard specification and codes as included in N.B.C of India.