Section 13(iv) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004
(iv)Committee of Ed.CET-AC shall also communicate a copy of the merit list forthwith to the competent authority and the [AFRC] [Substituted 'Permanent Committee' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).].
