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[Cites 0, Cited by 2] [Section 11(1)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(1)(c) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(c)where by reason of the premises having been let at one time as a whole or in parts and at another time in parts or as a whole, or for any other reason, any difficulty arises in giving effect to this Part; or