Section 8(2) in The Orissa Secretariat Service Rules, 1980

[Cites 0, Cited by 0] [Section 8] [Entire Act]

(2)

(a)For selection of Officers for promotion to the rank of Undersecretaries, the Selection Board shall consist of the following members, namely :

(i)Secretary, Home Department;

(ii)Special Secretary, General Administration Department;

(iii)Secretary, Finance Department.

(b)The senior-most Secretary among the members shall preside over the meetings.

(c)For selection of Officers for promotion to the rank of Deputy Secretary and Joint Secretary, the Selection Board shall consist of-

(i)	Chief Secretary or in his absence the Additional ChiefSecretary to Government	Chairman
(ii)	Secretary to Government, Home Department	Member
(iii)	A Secretary to the Government nominated by the Chairman	Member

(d)For selection of Joint Secretaries for promotion to the rank of Additional Secretaries the Selection Board shall consist of-

(i)	Chief Secretary to Government	Chairman
(ii)	Additional Chief Secretary to Government	Member
(iii)	Development Commissioner and Secretary to Government, Planningand Co-ordination Department	Member
(iv)	Secretary to Government-Home Department	Member

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