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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(a) in The Orissa Secretariat Service Rules, 1980

(a)For selection of Officers for promotion to the rank of Undersecretaries, the Selection Board shall consist of the following members, namely :
(i)Secretary, Home Department;
(ii)Special Secretary, General Administration Department;
(iii)Secretary, Finance Department.