Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(m) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005 (m)Words and expressions occurring in these Regulations and not defined herein above shall bear the meaning assigned to them in the Act.
